Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 608] [Entire Act] Union of India - Section Section 165 in The Indian Penal Code, 1860 165. [Public servant obtaining any valuable thing, without consideration, from person concerned in any proceeding or business transacted by such public servant.] Rep. by s. 31, ibid.
