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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(d) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(d)"Intra-State Transmission System (InSTS)" shall have the same meaning as defined in Section 2 (37) of the Act.