Section 639(2) in Greater Hyderabad Municipal Corporation Act, 1955

[Cites 0, Cited by 0] [Section 639] [Entire Act]

State of Telangana - Subsection

Section 639(2) in Greater Hyderabad Municipal Corporation Act, 1955

(2)The sections, sub-sections and clauses of this Act referred to in sub-section (1) are the following, namely:-

Section	300,	sub-section (5).
,,	302
,,	303
,,	305,	sub-section (1), clause (b).
,,	316,	,,	(2).
,,	322,	,,	(1).
,,	325
,,	335
,,	352,	sub-section (2).
,,	353,	,,	(5).
,,	354,	,,	(3).
,,	355,	,,	(1) & (2).
,,	359
,,	394
,,	397,	sub-section (2).
,,	398
Section	400
,,	406
,,	416
,,	417,	sub-section (2).
,,	418,	,,	(1), clause (d).
,,	420,	,,	(3).
,,	421,	,,	(3).
,,	422,	,,	(1).
,,	429,	,,	(2).
,,	445,	,,	(2).
,,	453
,,	454
,,	456
,,	483,	sub-sections (1), (2), (3) and (4)
,,	493
,,	494
,,	495
,,	496
,,	497
,,	502
,,	504
,,	505,	sub-section (2).
,,	508
,,	509,	sub-section (1).
,,	519,	sub-section (1).
,,	532
,,	554,	sub-section (1).