Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 1 in Destructive Insects and Pests Act, 1914

1. Short title and extent.-

[(1)] [S.1. has been renumbered as sub-section (1) by Act 3 of 1951, section 3] This Act may be called the Destructive Insects and Pests Act, 1914.
(2)[ It extends to the whole of India [* * * * *] [Inserted by Act 3 of 1951, section 3].]