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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(2)No panchayat employee involve himself, in any act involving moral turpitude on his part including any unlawful act, which may cause embarrassment or which may bring discredit to Government or local body.