Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 126(1)] [Section 126] [Entire Act] Union of India - Subsection Section 126(1)(a) in The Representation of the People Act, 1951 (a)convene, hold, attend, join or address any public meeting or procession in connection with an election; or