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[Section 7]
[Entire Act]
State of Odisha - Subsection
Section 7(1) in The Orissa (Prevention of) Food Adulteration Rules, 1959
| 1 | 2 | |||
| 1. | (a) | Condensed, sterilised or desiccated milk in hermeticallyclosed receptacle | Rs. 50 per year | |
| (b) | Butter (in sealed tins or paper cartoons) | |||
| (c) | Ghee in sealed tins or bottles | |||
| 2. | Maida, Atta and Suji- | |||
| (a) | Mechanical | Rs. 4 per year per machine | ||
| (b) | Roller (Mill) | Rs. 10 per roller | ||
| 3. | Edibile Oils- (a) Ghani | Rs. 4 per Ghani | ||
| Extract by- (b) Mills | Rs. 10 per year | |||
| 4. | Other foods- | |||
| 1. | (a) | Vanaspati | Manufactured with help of power - Rs. 50 | |
| (b) | Biscuits | |||
| (c) | Sugar | |||
| (d) | Rice (Mill) | |||
| 2. | (a) | Biscuits and other bakery products | Manufactured with out power Rs. 10 | |
| (b) | Ice-creams | |||
| (c) | Aerated water | |||
| (d) | Non-alcoholic beverage | |||
| (e) | Jaggery | Rs. 5 | ||
| 3. | (a) | Rice Hullers | Rs. 10 | |
| (b) | Cereal and Gram hullers |
| (a) | Milk | Rs. 10 per year |
| (b) | Ghee | |
| (c) | Edible Oils | |
| (d) | Wheat products (Atta, Maida, Suji) | |
| (e) | Vanaspati | |
| (f) | Sweet-meat and Saveries | |
| (g) | Aerated water and non-alcoholic beverage | |
| (h) | Bakery products and lozenges and confectioneries | |
| (i) | Tea, Coffee, Sago, Arrowroot, Barley | |
| (j) | Vegetables | |
| (k) | Cereals and Grams | |
| (l) | The other food except fruit products covered under the FoodProducts Order, 1955 |
| (1) | (2) | |
| (a) | Milk | |
| (b) | Ghee | |
| (c) | Cheese | |
| (d) | Khoa | |
| (e) | Rabidi | |
| (f) | Dhai | |
| (g) | Edible Oils | |
| (h) | wheat products (Maida, Atta, Suji) | |
| (i) | Vanaspati | |
| (j) | Sweetmeat and saveries | Retailers-(one who sells his products in one place in a shopfor use of consumers) Rs. 5/- |
| (k) | Non-alcoholic beverages and aerated water | |
| (l) | bakery products and confectioneries | |
| (m) | The other food articles except food products covered underthe Food Products Order, 1955 | |
| (n) | Tea and coffee | |
| (o) | Arrowroot and Barley | |
| (p) | Cereal products fried (Bara, Piaji, Gulgula, Pakoda) | Street hawkers (one who sells moving about e.g., milkman,milkmaid -Rs. 2 per year |
| (q) | Starchy food fried and pulled and pressed rice | |
| (r) | Jaggery | |
| (s) | Meat, fish, egg and dried fish | |
| (t) | Cereals and grams | |
| (u) | The other food articles except the Food Products Order, 1955 | |
| (v) | Hotels and Restaurants (Town and Notified Area Councils) | Rs. 10 |
| (w) | Hotels and Restaurants (Villages) | |
| (x) | Tea shops (Towns) | Rs. 6 |
| (y) | Tea shops (Villages) | Rs. 2 |