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Union of India - Section

Section 75 in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

75. Lending of services of an officer or employee to other organization.

- The service of an officer or employee may be lent to other organization subject to such terms and conditions and for such duration as may be approved by the Board:Provided that the service of an officer or employee may not be lent to other organization against his will:Provided further that in case of lending of an officer or employee to the Regional Rural Bank sponsored by the Sponsor Bank, the first proviso shall not be applicable.