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Allahabad High Court

Awadhesh Kumar Singh And Others vs Board Of Revenue U.P. Lucknow And 2 ... on 6 August, 2010

Court No. - 19

Case :- MISC. SINGLE No. - 1256 of 2007

Petitioner :- Awadhesh Kumar Singh And Others
Respondent :- Board Of Revenue U.P. Lucknow And 2 Others
Petitioner Counsel :- B.K.Singh
Respondent Counsel :- C.S.C.,Virendra Misra

Hon'ble S.C. Chaurasia,J.

Counter Affidavit and Rejoinder Affidavit have been exchanged between the parties.

As prayed, list in the next cause list for final hearing. Interim order, if any, shall continue till the next date of listing. Order Date :- 6.8.2010 AKS