Allahabad High Court
Awadhesh Kumar Singh And Others vs Board Of Revenue U.P. Lucknow And 2 ... on 6 August, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 1256 of 2007 Petitioner :- Awadhesh Kumar Singh And Others Respondent :- Board Of Revenue U.P. Lucknow And 2 Others Petitioner Counsel :- B.K.Singh Respondent Counsel :- C.S.C.,Virendra Misra Hon'ble S.C. Chaurasia,J.
Counter Affidavit and Rejoinder Affidavit have been exchanged between the parties.
As prayed, list in the next cause list for final hearing. Interim order, if any, shall continue till the next date of listing. Order Date :- 6.8.2010 AKS