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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1)(a) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(a)If the Sports Association fails to maintain accounts and submit the same under Section 19 or fails to produce the same when called for inspection.