Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3(1)] [Section 3] [Entire Act] Union of India - Subsection Section 3(1)(o) in The Indian Nursing Council Act, 1947 (o)three members elected by Parliament, two by the House of the People from among its members and the other by the Council of States from among its members.