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[Cites 0, Cited by 0] [Section 124(9)] [Section 124] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 124(9)(v) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(v)On return by the Joint Director, they shall be kept in the Office of the Deputy Director and attached with the annual indent, unless replacement of the lost articles is demanded on special indent.