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State of West Bengal - Section

Section 85 in Kolkata Municipal Corporation Building Rules, 2009

85. Means of Access.

(1)No building shall be constructed on a plot if the width of the means of access to the site is less than 1.2 m.
(2)No building exceeding 8.0. m. in height shall be allowed on a plot if the width of the means of access to the site is less than 3.5 m.