Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 15A(1)] [Section 15A] [Entire Act] State of Maharashtra - Subsection Section 15A(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 (a)All members of the Committee shall, as from the date specified in the order, cease to hold and vacate their offices as members or otherwise; and