Section 6(2)(a) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(a) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(a)an amount equal to the average monthly tax paid by him during the preceding 12 months, within thirty days after the expiry of the month for which the tax is levied.

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State of Tamilnadu - Subsection

Section 6(2)(a) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003