Section 7(5)(a) in U.P. Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001

[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

(a)A pension awarded under this part, shall not be payable to more than one member of the deceased officer's family at the same time.

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