Section 92A(2) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(2)Only one book shall be supplied at a time and a fresh issue shall be made only after all the forms of the previous book have been used up. When the Rehabilitation Grants Officer sends indent for a fresh issue he shall give a certificate thereon to the effect that each form of the previous book has been properly utilized and in the case of any loss or damage, state the circumstance relating thereto.
