Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Maharashtra - Subsection Section 66(19) in The Maharashtra Municipal Corporations Act, 1949 (19)the purchase of any undertaking for the supply of electric energy or gas or the starting or subsidising of any such undertaking which may be in general interest of the public;
