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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Odisha - Subsection

Section 129(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Matters and cases relating to permission under Section 16 of the ODA Act and such others which are deemed fit may be referred to the Committee from time to time for advice & recommendations.