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State of Uttarakhand - Section

Section 2 in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

2. Act to have overriding effect.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Kumoun and Garhwal Water (Collection, Retention and Distribution) Act, 1975 and Uttarakhand Water Management and Regulatory Act, 2013 or in any other law for the time being in force or in any instrument having effect by virtue of any law other then this Act.