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Supreme Court - Daily Orders

M/S Khanbhai Esoofbhai vs Commissioner Of Customs, Gujarat on 28 April, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.29                              COURT NO.7                SECTION IIIB

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

           Petition for Special Leave to Appeal (C) No. 10239/2017
     (Arising out of impugned final judgment and order dated 08/02/2017
     in TA No. 1490/2005 passed by the High Court of Gujarat at
     Ahmedabad)

     M/S KHANBHAI ESOOFBHAI                                          Petitioner(s)

                                                  VERSUS

     COMMISSIONER OF CUSTOMS, GUJARAT                                Respondent(s)
     (With Interim Relief and Office Report)

     Date : 28/04/2017 This petition was called on for hearing today.

     CORAM :               HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                Mr. Arshad Hidaytulha, Sr.Adv.
                                      Mr. Rajeev Sharma, Adv.
                                      Ms. Neelam Sharma, Adv.
                                      Mrs. Diksha Kukrety, Adv.
                                      Mr. Ajay Sharma,Adv.


     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice on the Special Leave Petition as well as on the prayer for Interim Relief, returnable within six weeks.




                         (POOJA SEHGAL)               (MALA KUMARI SHARMA)
                            SR. P.A.                      COURT MASTER




Signature Not Verified

Digitally signed by
POOJA SEHGAL
Date: 2017.05.02
16:52:02 IST
Reason: