Supreme Court - Daily Orders
M/S Khanbhai Esoofbhai vs Commissioner Of Customs, Gujarat on 28 April, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.29 COURT NO.7 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 10239/2017
(Arising out of impugned final judgment and order dated 08/02/2017
in TA No. 1490/2005 passed by the High Court of Gujarat at
Ahmedabad)
M/S KHANBHAI ESOOFBHAI Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS, GUJARAT Respondent(s)
(With Interim Relief and Office Report)
Date : 28/04/2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Arshad Hidaytulha, Sr.Adv.
Mr. Rajeev Sharma, Adv.
Ms. Neelam Sharma, Adv.
Mrs. Diksha Kukrety, Adv.
Mr. Ajay Sharma,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the Special Leave Petition as well as on the prayer for Interim Relief, returnable within six weeks.
(POOJA SEHGAL) (MALA KUMARI SHARMA)
SR. P.A. COURT MASTER
Signature Not Verified
Digitally signed by
POOJA SEHGAL
Date: 2017.05.02
16:52:02 IST
Reason: