Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41G] [Entire Act] Union of India - Subsection Section 41G(2) in The Factories Act, 1948 (2)The composition of the Safety Committee, the tenure of office of its members and their right and duties shall be such as may be prescribed.
