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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(4) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(4)to create capabilities for upgrading the infrastructure of global standards for education, training and research in the areas related to policingand forensic science, technology, criminology and applied behavioral science;