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State of Telangana - Section

Section 11 in Khammam (Metropolitan Area) Police Act, 2016

11. Amendment of Act X of 1329 Fasli.

- In the Telangana District Police Act, 1329 F, in section 1, for the words "and the Ramagundam Metropolitan Area", the words "Ramagundam Metropolitan Area, Siddipet Metropolitan Area and the Khammam Metropolitan area" shall be substituted.