Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Himachal Pradesh - Subsection Section 64(1)(c) in The Himachal Pradesh Municipal Corporation Act, 1994 (c)any other matter referred to the Finance Commission by the Government in the interest of sound finances of the municipalities.