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[Cites 0, Cited by 0] [Section 25B] [Entire Act]

State of Rajasthan - Subsection

Section 25B(1) in The Rajasthan Accounts Service Rules, 1954

(1)No male candidate who has more than one wife living shall be eligible for appointment to the Service unless Government after being satisfied that there are special grounds for doing so, exempt any candidate from the operation of this rule.