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State of Rajasthan - Section

Section 83 in Rajasthan Registration Rules, 1955 Volume II

83. Use of other Forms prescribed.

- No forms other than the sanctioned forms should be brought into use in the department without the express sanction of the Inspector General and on no pretext, whatever, should books or forms be printed at private presses.Forms for use in the accounts and other departments must be indented for under the orders of the department concerned.