Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(b) in The Iron Ore Mines Labour Welfare Cess Rules, 1963

(b)if he is convicted of any offence which in the opinion of the Central Government involves moral turpitude; or