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State of Tamilnadu - Section

Section 51 in Tamil Nadu Court of Wards Act, 1902

51. Costs against Collector or manager how paid.

- If in any such suit or proceedings any civil or revenue Court shall decree any cost against the manager or other officer competent to act as manager under section 25, the Court of Wards shall cause costs to be paid out of any property of the ward, which, for the time being, may be in its hands.