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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(v) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(v)The competent authority shall render all assistance in the conduct of the social audit. The revenue and agriculture officials„ shall also render the requisite assistance. The social audit so conducted shall be recorded and a copy thereof be sent to the Distributary committee in case of the Water Users' Association, to the Project committee in case of the Distributary committee; and to the Apex committee and to the Project Authority and to the Government in case of Project Committee; and