Section 27(2)(a) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(a)the utilization of the surplus income of a trust and endowment consistent with the objects of trust and endowment;

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