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[Cites 0, Cited by 0] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(d) in Police Regulations, Bengal , 1943

(d)The tour diary of the Superintendent shall be sent in duplicate through the District Magistrate to the Deputy Inspector-General of the Range, who will return the original with his remarks to be filed in the Superintendent's office. The duplicate copy, which should contain a copy of the Deputy Inspector-General's remarks, if any, shall be retained in his office for periodical inspection and check.