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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(2) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(2)The appointment of Registrar shall be done by the Executive Council after approval of the Kuladhipati in accordance with Statute, provided that the appointment of first Registrar shall be done by the State Government.