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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Manipur - Subsection

Section 56(1)(d) in The Manipur Panchayati Raj Act, 1994

(d)exercise such other powers, perform such other functions and discharge such other duties as the Zilla Parishad may, by general resolution direct or as the Government may, by rules made in this behalf, prescribe;