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State of Uttar Pradesh - Section

Section 4 in The Bar Council of Uttar Pradesh Election Rules, 1968

4. Time and place of election.

- Election of members to the Bar Council shall be held at such place or places, on such date or dates, and during such hour or hours as the Council may appoint. Different dates and different hours may be appointed for polling at different places; provided that a Returning Officer at his discretion may make necessary changes in the place and date of polling or on a written request made by at least 23 advocates of that place entitled to vote.