Calcutta High Court
90/2016 on 2 February, 2016
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
CP No.90 of 2016
With
CA No.2 of 2016
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
RE : CLASSIC INFRASTRUCTURE & DEVELOPMENT LIMITED
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 2nd February, 2016.
Appearance:
Mr. D.N. Sharma, Adv.
The Court : The petition is admitted subject to scrutiny by the department. Let a notice with a copy of the petition be served on the Central Government through the Regional Director, Ministry of Corporate Affairs, Eastern Region, Calcutta by 9th February, 2016.
Advertisements of the notice of the petition are to be published once in "The Financial Express", Kolkata and once in "Bartaman", Kolkata by 23rd February, 2016.
The petition is made returnable on 8th March, 2016. Urgent photostat certified copies of this order, if applied for, be issued to the parties subject to compliance with all requisite formalities.
(BISWANATH SOMADDER, J.) B.Pal/sp