Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 14 in The Orissa Panchayat Samiti Budget Rules, 1969 14. The Budget of Samiti shall become final if no communication of approval from the Collector is received by the Samiti on or before the 29th March.
