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Chattisgarh High Court

Ashok Kumar Tripathi vs M.D. C.S.P.T.C.L. Managing Director ... on 23 January, 2019

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet
                                     WPS No. 3505 of 2018
                         Ashok Kumar Tripathi -Versus- M.D.C.S.P.T.C.L.



23.01.2019

Mr. Anil Tripathi, Advocate for the petitioner Mr. Jitendra Pali Dy. A.G. for the State.

As prayed by the counsel for the petitioner list this case in the month of April 2019 Sd/-

(P. Sam Koshy) JUDGE Jyoti