Andhra Pradesh High Court - Amravati
The Undavalli Sand Mining Womens ... vs The State Of Andhra Pradesh, on 1 July, 2024
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No: W.P.No.2653 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No. NOTE
02. 01.07.2024 DR.KMR,J None appeared for the petitioners. Learned Assistant Government Pleader for Mines and Geology is present.
Vacate Stay petition is filed. For hearing, post the matter on 08.07.2024, finally.
_________ DR.KMR,J BMS