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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(i) in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Trained Graduate Teachers Rules, 2001

(i)was appointed by promotion on the Post of Trained Graduate Teacher in a Government School on ad hoc basis before August 7, 1993 and is continuing in service, as such, on the date of the commencement of these rules;