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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(7) in Lai Autonomous District (Village Councils) Act, 2007

(7)If a Village Council 11t1lsto carry out its order to realize fine impose upon any person, the matters shall be referred to the Executive Committee for the realization of the fine.