Section 146 in Rajasthan District Board Account Rules
146.
When a work is finished a completion report in Form No. 25 shall be given by the Engineer or where there is no Engineer or by the Secretary that work has been satisfactorily done in accordance with the sanctioned plan and estimate, material variations, if any, being explained and Shown in the plan (if any), in case of contract works the final bill shall not be paid before the completion report is given.Road Repairs
