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Union of India - Section

Section 12 in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

12. Application.

- 1. A candidate who desires to appear for an examination shall apply to the Principal Officer, or Surveyor-in-Charge, Mercantile Marine Department of the Port or place at which the candidate desires to take the examination at least 15 days before the commencement of the examination.