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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(3) in Kolkata Municipal Corporation Building Rules, 2009

(3)Lifts and escalators shall not be considered as exits. However, if the lift lobby and shaft is recommended as per requirement of West Bengal Fire Services Act, 1950 it may be considered as fire escape route.