Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(5)(d) in The Orissa Animal Contagious Diseases Rules, 1957

(d)The manger and parts of the box adjacent thereto shall be specially cleansed and disinfected.