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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(ii) in The Drugs and Cosmetics Rules, 1945

(ii)[ to the occupation, trade or business ordinarily carried on by such applicant during the period aforesaid: [Amended by Notification No. F. 1-16/57-D, dated 15.6.1957 and Notification No. F. 1-19/59-D, dated 13.6.1961.]