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[Cites 0, Cited by 0] [Section 82F(1)] [Section 82F] [Entire Act]

State of Maharashtra - Subsection

Section 82F(1)(d) in Nagpur Improvement Trust Act, 1936

(d)paying the expenses for audit in accordance with section 15 of the Central Provinces and Berar Local Fund Audit Act, 1933 (IX of 1933);