Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960 10. Repeal. - The Rajasthan Government Electrical Undertakings (Dues Recovery) Ordinance, 1960 (Ordinance 5 of 1960) is hereby repealed.
