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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(b) in The National Company Limited (Acquisition And Transfer Of Undertakings) Act, 1980

(b)the form and manner in which and the conditions under which accounts shall be maintained by the Custodian or Custodians as required by sub-section (3) of section 10;