Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108] [Entire Act]

Bengal Presidency - Subsection

Section 108(2) in Calcutta Improvement Act, 1911

(2)Every such estimate shall make provision for the due fulfilment of all the liabilities of the Board and for the efficient administration of this Act.